Code of Civil Procedure, 1908
ORDER XIX
AFFIDAVITS
1.Power to order any point to be proved
by affidavit.
2. Power to order attendance of deponent for cross-examination.
3. Matters to which affidavits shall be confined.
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Code of Civil Procedure, 1908 ORDER XIX AFFIDAVITS 2. Power to order attendance of deponent for cross-examination. 3. Matters to which affidavits shall be confined. |
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