Code of Civil Procedure, 1908
ORDER IV
INSTITUTION OF SUITS
1.Suit to be commenced by plaint.
2.Register of suits.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Code of Civil Procedure, 1908 ORDER IV INSTITUTION OF SUITS 1.Suit to be commenced by plaint. 2.Register of suits. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
