Code of Civil Procedure, 1908
69.Provisions of Third Schedule to apply.-
The provisions set forth in the Third Schedule shall apply to all cases in which the execution of a decree has been transferred under the last preceding section.
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Code of Civil Procedure, 1908 69.Provisions of Third Schedule to apply.- The provisions set forth in the Third Schedule shall apply to all cases in which the execution of a decree has been transferred under the last preceding section. |
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