Code of Civil Procedure, 1908
57.Subsistence allowance .-
The State Government may fix scales, graduated according to rank, race and nationality, of monthly allowances payable for the subsistence of judgment-debtors.
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Code of Civil Procedure, 1908 57.Subsistence allowance .- The State Government may fix scales, graduated according to rank, race and nationality, of monthly allowances payable for the subsistence of judgment-debtors. |
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