Code of Civil Procedure, 1908
134.Arrest other than in execution of decree.-
The provisions of sections 55, 57 and 59 shall apply, so far as may be, to all persons arrested under this Code.
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Code of Civil Procedure, 1908 134.Arrest other than in execution of decree.- The provisions of sections 55, 57 and 59 shall apply, so far as may be, to all persons arrested under this Code. |
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