Code of Civil Procedure, 1908
117.Application of Code to High Courts.-
Save as provided in this Part or in Part X or in rules, the A]: provisions of this Code shall apply to such High Courts.
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Code of Civil Procedure, 1908 117.Application of Code to High Courts.- Save as provided in this Part or in Part X or in rules, the A]: provisions of this Code shall apply to such High Courts. |
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