99. Commencement of sentence of imprisonment or detention.-
Whenever any person is sentenced under this Act to imprisonment or detention, the term of the sentence shall be reckoned to commence on the date on which the sentence was awarded.
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99. Commencement of sentence of imprisonment or detention.- Whenever any person is sentenced under this Act to imprisonment or detention, the term of the sentence shall be reckoned to commence on the date on which the sentence was awarded. |
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