Chapter VIII
Procedure of Coast Guard Courts
73. Law Officer.-
Every Coast Guard Court shall be attended by a Law Officer, or if no such officer is available, an officer approved by the Chief Law Officer or a Law Officer.
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Chapter VIII Procedure of Coast Guard Courts 73. Law Officer.- Every Coast Guard Court shall be attended by a Law Officer, or if no such officer is available, an officer approved by the Chief Law Officer or a Law Officer. |
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