AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Chapter I

Preliminary

1. Short title and commencement.-

(1) This Act may be called the Coast Guard Act, 1978.

(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.



Coast Guard Act, 1978 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys