The Coal Mines Nationalisation Laws (Amendment) Act, 1986
Act No. 57 of 1986
[15th December, 1986.]
| Contents | |
| Title | The Coal Mines Nationalisation Laws (Amendment) Act, 1986 |
| Sections | Particulars |
| 1. | Short title and commencement |
| 2-18 | [Repealed.] |
| 19. | Validation |
| 20. | Repeal and saving |
