The Coal India (Regulation of Transfers and Validation) Act, 2000
[Act No. 45 of 2000]
[8th December, 2000.]
Contents | |
Title | The Coal India (Regulation of Transfers and Validation) Act, 2000 |
Sections | Particulars |
1. |
Short title |
2. |
Definitions |
3. |
Power of Central Government to direct transfer of land, rights, title or interest |
4. |
Validation of certain transfers |