The Coal Grading Board (Repeal) Act, 1959
[Act No. 17 of 1959]
[9th May, 1959.]
| Contents: | |
| Title | The Coal Grading Board (Repeal) Act, 1959 |
| Sections: | Particulars: |
| 1. | Short title and commencement |
| 2. | Definition |
| 3. | Repeal of Act 31 of 1925 and dissolution of Coal Grading Board |
| 4. | Consequential provisions |
