3. Repeal of Act 31 of 1925 and dissolution of Coal Grading Board.-
On the appointed day, the Coal Grading Board Act, 1925 (31 of 1925), shall stand repealed, and the Coal Grading Board shall stand dissolved.
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3. Repeal of Act 31 of 1925 and dissolution of Coal Grading Board.- On the appointed day, the Coal Grading Board Act, 1925 (31 of 1925), shall stand repealed, and the Coal Grading Board shall stand dissolved. |
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