Civil Liability for Nuclear Damage Act, 2010
29. Powers of Chairperson. –
The Chairperson shall have the power of superintendence in the general administration of the Commission and exercise such powers as may be prescribed.
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Civil Liability for Nuclear Damage Act, 2010 29. Powers of Chairperson. – The Chairperson shall have the power of superintendence in the general administration of the Commission and exercise such powers as may be prescribed. |
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