Effect of laws and agreements inconsistent with this Chapter | Cine Workers and Cinema Theatre Workers Regulation of Employment) Act, 1981 | Bare Acts | Law Library

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Cine Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981

21. Effect of laws and agreements inconsistent with this Chapter

The provisions of this Chapter shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in the terms of any agreement or contract of service.

Cine Workers and Cinema Theatre Workers Regulation of Employment) Act, 1981

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