The Cinematograph (Amendment) Act, 1973
Act No. 25 of 1973
[28th May, 1973.]
An Act further to amend the Cinematograph Act, 1952.
BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:-
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The Cinematograph (Amendment) Act, 1973 Act No. 25 of 1973 [28th May, 1973.] An Act further to amend the Cinematograph Act, 1952. BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:- |
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