Cinematograph Act, 1952
3A. Representation of women in the Board
The Central Government may take such steps as it thinks fit to appoint women members in the Board so that there is due representation for women.]
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Cinematograph Act, 1952 3A. Representation of women in the Board The Central Government may take such steps as it thinks fit to appoint women members in the Board so that there is due representation for women.] |
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