Cinematograph Act, 1952
1. Short title and commencement
(1) These rules may be called the Cinematograph (Certification) Rules, 1983.
(2) They shall come into force on lst day of June, 1983.
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Cinematograph Act, 1952 1. Short title and commencement (1) These rules may be called the Cinematograph (Certification) Rules, 1983. (2) They shall come into force on lst day of June, 1983. |
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