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The Child and Adolescent Labour (Prohibition and Regulation) Act, 1986

Act No. 61 of 1986

[23rd December, 1986.]

An Act to prohibit the engagement of children in all occupations and to prohibit the engagement of adolescents in hazardous occupations and processes and the matters connected therewith or incidental thereto.]

BE it enacted by Parliament in the Thirty-seventh Year of the Republic of India as follows:-







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