11. Maintenance of register.-
There shall be maintained by every occupier in respect of 2[adolescent] employed or permitted to work in any establishment, a register to be available for inspection by an Inspector at all times during working hours or when work is being carried on in any such establishment, showing-
(a) the name and date of birth of every 3[adolescent] so employed or permitted to work;
(b) hours and periods of work of any such 3[adolescent] and the intervals of rest to which he is entitled;
(c) the nature of work of any such 3[adolescent]; and
(d) such other particulars as may be prescribed.