The Chemical Weapons Convention Act, 2000
47. Offence punishable under section 46 to be cognizable.-
Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), the offence punishable under section 46 shall be cognizable.
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The Chemical Weapons Convention Act, 2000 47. Offence punishable under section 46 to be cognizable.- Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), the offence punishable under section 46 shall be cognizable. |
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