AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

7. [Exercise by Governor General in Council of Powers of Local Government.]

Omitted by the A.O. 1937.



Charitable Endowments Act, 1890 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys