The Chaparmukh-Silghat Railway Line and The Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982
Chapter II
Acquisition of The Undertakings of The two Specified Companies
3. Transfer to, and vesting in the Central Government of the undertakings of the two specified companies.-
On the appointed day, the undertakings of each of the two specified companies and the right, title and interest of each of the two specified companies in relation to such undertakings shall, by virtue of this Act, stand transferred to, and vest in, the Central Government.