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The Chandigarh Disturbed Areas Act, 1983

Act No. 33 of 1983

[8th December, 1983.]

An Act to make better provision for the suppression of disorder and for the restoration and maintenance of public order in disturbed areas in Chandigarh.

BE it enacted by Parliament in the Thirty-fourth Year of the Republic of India as follows:-



Chandigarh Disturbed Areas Act, 1983 Back




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