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The Chandigarh Disturbed Areas Act, 1983
[Act No. 33 of 1983]
[8th December, 1983.]
Contents
Sections
Particulars
Title
The Chandigarh Disturbed Areas Act, 1983
1.
Short title, extent and commencement
2.
Definition
3.
Powers to declare areas to be disturbed areas
4.
Power to fire upon persons contravening certain orders
5.
Powers to destroy arms dump, fortified positions, etc.
6.
Protection of persons acting under sections 4 and 5
7.
Repeal and saving
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