The Chandigarh (Delegation of Powers) Act, 1987
Act No. 2 of 1988
[3rd, January, 1988.]
| Contents | |
| Title | The Chandigarh (Delegation of Powers) Act, 1987 |
| Sections | ptericulars |
| 1. | Short title and extent |
| 2. | Definitions |
| 3. | Delegation of powers, etc., vested in Administrator |
| 4. | Validation |
