Central Universities Act, 2009

9. Officers of University. -

The following shall be the officers of the University, namely:-

1.   the Chancellor;

2.   the Vice-Chancellor;

3.   the Pro-Vice-Chancellor;

4.   the Deans of Schools;

5.   the Registrar;

6.   the Finance Officer;

7.   the Controller of Examinations;

8.   the Librarian; and

9.   such other officers as may be declared by the Statutes to be the officers of the University.