AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Central Universities Act, 2009

23 . Boards of Studies.

The constitution, powers and functions of the Boards of Studies shall be prescribed by the Statutes.



Central Universities Act, 2009 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys