Central Universities Act, 2009
16. Controller of Examinations. -
The Controller of Examinations shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes.
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Central Universities Act, 2009 16. Controller of Examinations. - The Controller of Examinations shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes. |
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