Central Universities Act, 2009
1. Short title and commencement. -
1. This Act may be called the Central Universities Act, 2009.
2. It shall be deemed to have come into force on the 15th day of January, 2009.
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Central Universities Act, 2009 1. Short title and commencement. - 1. This Act may be called the Central Universities Act, 2009. 2. It shall be deemed to have come into force on the 15th day of January, 2009. |
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