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The Central Silk Board Act, 1948

Act No. 61 of 19481

[20th September, 1948.]

An Act to provide for the development under Central control of the 2* * * silk industry and for that purpose to establish a Central Silk Board.

WHEREAS it is expedient to provide for the development under Central control of the 2* * * silk industry and for that purpose to establish a Central Silk Board;

It is hereby enacted as follows:-



Central Silk Board Act, 1948 Back




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