7. Secretary of the Board.-
4[The Secretary to the Board shall], under the control and direction of the Board, exercise such powers and perform such duties as may be prescribed or as may be delegated to him by the Board or the 3[Chairperson].
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7. Secretary of the Board.- 4[The Secretary to the Board shall], under the control and direction of the Board, exercise such powers and perform such duties as may be prescribed or as may be delegated to him by the Board or the 3[Chairperson]. |
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