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15A. [Jurisdiction of Courts.]

Omitted by s. 14, ibid. (w.e.f. 1-7-2007).

1. Ins. by Act 42 of 2006, s. 13 (w.e.f. 1-7-2007).

2. Ins. by s. 15, ibid. (w.e.f. 1-7-2007).



Central Silk Board Act, 1948 Back




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