46. Councils, Boards, Standing Committees and Cells of University.-
The University may constitute such Councils, Boards, Standing Committees and Cells, in furtherance of its functions, as it may deem necessary.
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46. Councils, Boards, Standing Committees and Cells of University.- The University may constitute such Councils, Boards, Standing Committees and Cells, in furtherance of its functions, as it may deem necessary. |
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