19. Authorities of University.-

The following shall be the authorities of the University, namely:-

(i) the Court;

(ii) the ExecutiveCouncil;

(iii) the AcademicCouncil;

(iv) the Board of Studies;

(v) the FinanceCommittee;

(vi) the Planning and Monitoring Board; and

(vii) such other authorities as may be declared by the Statutes to be authorities of the University.