The Central Sales Tax Act, 1956
12. Indemnity.-
No suit, prosecution or other legal proceeding shall lie against any officer of Government for anything which is in good faith done or intended to be done under this Act or the rules made thereunder.
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The Central Sales Tax Act, 1956 12. Indemnity.- No suit, prosecution or other legal proceeding shall lie against any officer of Government for anything which is in good faith done or intended to be done under this Act or the rules made thereunder. |
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