The Central Sales Tax (Amendment) Act, 1972
Act No. 61 of 1972
[30th November, 1972.]
An Act further to amend the Central Sales Tax Act, 1956. BE it enacted by Parliament in the Twenty-third Year of the Republic of India as follows:-
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The Central Sales Tax (Amendment) Act, 1972 [30th November, 1972.] An Act further to amend the Central Sales Tax Act, 1956. BE it enacted by Parliament in the Twenty-third Year of the Republic of India as follows:- |
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