The Central Sales Tax (Amendment) Act, 1972

Act No. 61 of 1972

[30th November, 1972.]

Contents
Title	The Central Sales Tax (Amendment) Act, 1972
Sections	Particulars
1.	Short title and commencement
2.	[Repealed.]
3.	[Repealed.]
4.	[Repealed.]
5.	[Repealed.]
6.	[Repealed.]
7.	[Repealed.]
8.	[Repealed.]
9.	[Repealed.]
10.	[Repealed.]
11.	[Repealed.]
12.	[Repealed.]
13.	[Repealed.]
14.	Extension of the principal Act to Kohima and Mokokchung districts in the State of Nagaland
15.	Validation of assessments, etc.