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The Central Road Fund Act, 2000

15. Repeal and saving.

1.   The Central Road Fund Ordinance, 2000 (Ord. 5 of 2000) is hereby repealed.

2.   Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.



Central Road Fund Act, 2000 Back




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