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The Central Road Fund Act, 2000

Chapter I Preliminary

1. Short title and commencement.-

1.   This Act may be called the Central Road Fund Act, 2000.

2.   It extends to the whole of India.

3.   Save as otherwise provided in this Act, it shall be deemed to have come into force on the 1st day of November, 2000.



Central Road Fund Act, 2000 Back




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