The Central Road and Infrastructure Fund Act, 2000
1[Schedule Ii
[See Section 7 (1)]
Category of Projects and Infrastructure Sub-Sectors
| Sl. No. | Category | Infrastructure Sub-Sectors |
| 1. | Transport | (a) Road and bridges; (b) Ports (including Capital Dredging); (c) Shipyards (including a floating or land-based facility with the essential features of waterfront, turning basin, berthing and docking facility, slipways or ship lifts, and which is self- sufficient for carrying on shipbuilding/repair/breaking activities) (d) Inland Waterways; (e) Airports; (f) Railway Track, tunnels, viaducts, bridges, terminal infrastructure including stations and adjoining commercial infrastructure; (g) Urban Public Transport (except rolling stock in case of urban road transport). |
| 2. | Energy | (a) Electricity Generation; (b) Electricity Transmission; (c) Electricity Distribution; (d) Oil pipelines; (e) Oil / Gas / Liquefied Natural Gas (LNG) storage facility (including strategic storage of crude oil); (f) Gas pipelines (including city gas distribution network). |
| 3. | Water and Sanitation | (a) Solid Waste Management; (b) Water supply pipelines; (c) Water treatment plants; (d) Sewage collection, treatment and disposal system; (e) Irrigation (dams, channels, embankments, etc.); (f) Storm Water Drainage System; (g) Slurry pipelines. |
| 4. | Communication | (a) Telecommunication (Fixed network including optic fibre/ wire/cable networks which provide broadband/internet); (b) Telecommunication towers; (c) Telecommunications and Telecom Services. |
| 5. | Social and Commercial Infra | (a) Education Institutions (capital stock); (b) Sports and Infrastructure (including provision of Sports Stadia and Infrastructure for Academies for Training/Research in Sports and Sports-related activities); (c) Hospitals (capital stock including Medical Colleges, Para Medical Training Institutes and Diagnostic Centers); (d) Tourism Infrastructure- (i) three-star or higher category classified hotels located outside cities with population of more than one million; (ii) ropeways and cable cars; (e) Common infrastructure for industrial parks and other parks with industrial activity such as food parks, textile parks, special economic zones, tourism facilities and agriculture markets; (f) Post-harvest storage infrastructure for agriculture and horticulture produce including cold storage; (g) Terminal markets; (h) Soil-testing laboratories; (i) Cold chain (including cold room facility for farm level pre-cooling, for preservation or storage of agriculture and allied produce, marine products and meat); (j) Affordable Housing (including a housing project using at least 50% of the Floor Area Ratio (FAR)/Floor Space Index (FSI) for dwelling units with carpet area of not more than 60 square meters. Explanation.- For the purposes of the item (j), the term "carpet area" shall have the meaning assigned to it in clause (k) of section 2 of the Real Estate (Regulation and Development) Act, 2016 (16 of 2016). |
1. Ins. by Act 13 of 2018, s. 206 (w.e.f. 1-4-2018).
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