Central Provinces Laws Act, 1875
6.Rules in cases not expressly provided for.-
In cases not provided for by section 5, or by any other law for the time being in force, the Courts shall act according to justice equity and good conscience.
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Central Provinces Laws Act, 1875 6.Rules in cases not expressly provided for.- In cases not provided for by section 5, or by any other law for the time being in force, the Courts shall act according to justice equity and good conscience. |
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