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The Central Laws (Extension to Arunachal Pradesh) Act, 1993

Act No. 44 of 1993

[27th May, 1993.]

An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh.

BE it enacted by Parliament in the Forty-fourth Year of the Republic of India as follows:-



Central Laws (Extension to Arunachal Pradesh) Act, 1993 Back




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