1. Short title and commencement.-
(1) This Act may be called the Central Laws (Extension to Arunachal Pradesh) Act, 1993.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
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1. Short title and commencement.- (1) This Act may be called the Central Laws (Extension to Arunachal Pradesh) Act, 1993. (2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint. |
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