The Central Industrial Security Force Act, 1968

Act No. 50 of 1968

[2nd December, 1968.]

1[An Act to provide for the constitution and regulation of an armed force of the Union for the better protection and security of industrial undertakings owned by the Central Government, certain other industrial undertakings, employees of all such undertakings and to provide technical consultancy services to industrial establishments in the private sector and for matters connected therewith.]

BE it enacted by Parliament in the Nineteenth Year of the Republic of India as follows: