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The Central Goods and Services Tax (Amendment) Act, 2018
[29th August, 2018]
Contents:
Title
The Central Goods and Services Tax (Amendment) Act, 2018
Sections:
Particulars:
1.
Short title and commencement
2.
Amendment of section 2
3.
Amendment of section 7
4.
Amendment of section 9
5.
Amendment of section 10
6.
Amendment of section 12
7.
Amendment of section 13
8.
Amendment of section 16
9.
Amendment of section 17
10.
Amendment of section 20
11.
Amendment of section 22
12.
Amendment of section 24
13.
Amendment of section 25
14.
Amendment of section 29
15.
Amendment of section 34
16.
Amendment of section 35
17.
Amendment of section 39
18.
Insertion of new section 43A
19.
Amendment of section 48
20.
Amendment of section 49
21.
Insertion of new sections 49A and 49B
22.
Amendment of section 52
23.
Amendment of section 54
24.
Amendment of section 79
25.
Amendment of section 107
26.
Amendment of section 112
27.
Amendment of section 129
28.
Amendment of section 140
29.
Amendment of section 143
30.
Amendment of Schedule I
31.
Amendment of Schedule II
32.
Amendment of Schedule III
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