AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

30. In Schedule I of the principal Act, in paragraph 4, for the words "taxable person", the word "person" shall be substituted.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement