Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017

[Act No. 26 of 2017]

[23rd August, 2017.]

Contents
Title	Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
Sections	Particulars
1	Short title, extent and commencement.
2	Extension and amendment of Integrated Goods and Services Tax Act.
3	Repeal and saving.