The Central Excises and Salt and Additional Duties of Excise (Amendement) Act, 1980

Contents
Title	Central Excises and Salt and Additional Duties of Excise (Amendement) Act, 1980
Sections	Particulars
1.	Short title and commencement
2.	[Amendment of section 2]. Rep. by the Repealing and Amending Act (19 of 1988), s. 2 and the First Schedule (w.e.f. 31-3-1988).
3.	[Amendment of First Schedule.] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 31-3-1988).
4.	[Amendment of First Schedule.] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 31-3-1988).
5.	Special provisions as to duties of excise on cotton fabrics, woollen fabrics, man-made fabrics, etc., during a certain past period and validation
6.	[Repeal and saving.] Rep. by the Repealing and Amending Act (19 of 1988), s. 2 and the First Schedule (w.e.f. 31-3-1988).