The Central Excises and Salt and Additional Duties of Excise (Amendement) Act, 1980
[Act No. 6 of 1980]
[12th February, 1980.]
An Act further to amend the Central Excises and Salt Act, 1944, and the Additional Duties of Excise (Goods of Special Importance) Act, 1957.
BE it enacted by Parliament in the Thirty-first Year of the Republic of India as follows:-